Attention of the House is called to the old fabricated foot bridge between Sinquerim and khorjuem village which has deteriorated and thus endangering the users. It may collapse at any time. Hence, the steps of the Government has taken to replace the same."

“Attention of the House is drawn to the fact that most of the Khazan fields have thick mangroves and are left fallow also bunds and sluice gates are badly maintained resulting in flow of saline water. The steps the Government has taken to restore the Khazan fields back to paddy cultivation."

“I call the attention of the Hon’ble Minister to the Plight of the people specially from Mayem and Bicholim Constituency  regarding supply of Drinking water from a  reservoir constructed at Lamgao in Bicholim Constituency. These reservoir was constructed 28 years back with capacity of 800m3 is found with dilapidated state and pathetic condition. Incase if this reservoir get demolished due to its present pathetic condition people from Mayem and Bicholim will suffer to a larger extent for want of drinking water. The proposal for construction of new 2000m3 reservoir is pending with the  PWD Department and considering the urgent necessity of this reservoir, whether PWD department will expedite the procedure on war footing to construct the said  reservoir in the public interest."

“Fear & Anxiety in the minds of public and the commuters to travel from Sarmanas Ferry point to Marcel, as the ramp at the point of Sarmanas-Pilgao is very risky, narrow and steep causing hardship to the commuters specially during congestion and the vehicles has to remain in Que since the ramp is very narrow. Considering the pathetic condition of the ramp, many times accidents occurs slipping of two wheelers causing harmful injuries and recently there was nasty accident on 28th November 2023 wherein due to break-fail the entire four wheeler along with passenger immerse in the river however, due to efforts of  public passengers were rescued, but the driver of the said vehicle died on the spot. Thus, to discards this ramp which is full of risk Government may switch on to construction of bridge from Pilgao to Amona along with access road, which will be most convenient safest transport to the public. The Government intends to decide on this solution to construct this bridge and road access between Pilgao to Amona which will be convenient & safe to public to reach to their destination in time"

“Fear and anxiety in the mind of the public specially Narva people due to pathetic condition of the Ramp at ferry point of Narva where ferry is plying from Narva to Divar and vice versa. The existing ramp is very old and also narrow and bad in shape as there are so many wide cracks and wide pit holes at the middle and edge of the ramp where ferry gangplank rests. It is understood that, the repair of this ramp is under tendering process and that will take some time to get the ramp fully repaired. It is pertaining to note that, the famous “Masandevi Jatra” at Narva will be celebrated on 05/09/2023 whereas world famous festival of “Gokul Ashthami” which will be Celebrated on 06/09/2023 and therefore there will be a heavy rush where thousands of devotees will be visiting the Narva Village for darshan at “Masan Devi Jatra” as well as “Gokulashthami” which will create Congestion and commotion to the public at large due to pathetic condition of this ramp. The steps the Government has taken in this regard”

Attention of the House is drawn as regards as in the mind of people specially patients suffering from Liver sickness. The patient when referred to Goa Medical College affected with liver sickness are not getting proper treatment, directing them to refer their cases to private hospital, since there is no liver Specialist Doctor in GMC. The patient under poverty line are not afford to take treatment in the private hospital due to high cost of fees and the medication, resulting patients without treatment loss their lives which is a grave concern since GMC is running on top reputation under the able hand of our Hon’ble Health Minister and therefore demand and request the Hon’ble Health Minister to kindly look into this matter to provide liver Specialist Doctor in GMC to relive the fear and anxiety in the mind of patient in public interest.

Fear and anxiety in the minds of counselors/supervisor under GEDC counseling scheme. The Goa Education Development Corporation (GEDC) employed counselors and supervisors to serve as dedicated professional in various High School & Higher Secondary School of all over Goa. In last 10 years they have taken crucial task in enhancing students well being and academic success. It involves in supporting 198 schools and 61 Higher Secondary School thereby visiting 3 Schools weekly, conducting workshops, consultation among students, teachers and parents. They serve as trusted confidence among students dealing with sensitive issues like sexual abuse, self harm, family crisis, anxiety, depression and various other issues. Statistic reflects the scope for reducing suicides, enhancing career guidance, healthcare, education and welfare. Moreover during Covid-19 pandemic more severe challenges, supporting students at remote areas with mental health crisis, social isolation and therefore urge upon to improve and develop their Employment Security and fair compensation. Today they are drawing Rs. 30, 000 per month to counselor and Rs. 35, 000 per month to the supervisor revised after 10 years of gap.

I therefore request the Government to kindly look into this matter considering their dedicated work toward students communities and institution to enhance their present salary and if possible to regularize their services to safeguard the security in their job along with age bar in long run.

Attention of the House is drawn as regards  the people as well as local artisans who are engaged in traditional clay idol making in the state of Goa. The Government of Goa has already imposed ban on selling of plaster of Paris Ganesh Idols in Goa. Considering that, the Plaster of Paris is very much harmful and polluted commodity where all the water bodies get polluted due to emersion of plaster of Paris Idols. Inspite of ban the plaster of Paris Idols are brought in Goa from outside states and sold it without any control. The pollution control board keep the vigil to inspect such plaster of Paris  Idols around Goa,  however  inspite of strict inspections these plaster of Paris Idols purchased by the public with high cost, but impact of it is very deteriorating and harmful to the bio- diversity and contamination of water bodies. I am very much shocked, inspite of ban and discussion in the August house, I could see Ganesh idols of Plaster of Paris is piled up presently in Panaji market which is serious issue and violation of rules and regulation as ban imposed by Government of Goa.

Under the circumstances, whether Government is going to take harsh action to sealed those market places where presently Plaster of Paris Ganesh idols being sold without any permission, inspection or control of the concern authority in the angle of bio-diversity, Contamination and pollution of our water bodies in Goa.

Attention of the House is drawn as regards the people within the region of Sankhalim Karapur, Bicholim, Pilgao due to heavy flooding that took place yesterday on 01 August 2024. The flow of current and due to heavy rain which bisect through valvanti river and enters at Vithalapur Karapur and further Bicholim crossing the Pilgao enters in the main Mandovi river. Yesterday there was hue and cry of the public specially staying near Karapur sarvan, Bicholim and Pilgao as the level of water increases at danger mark and submerged, covered major area nearby houses and there was an alaram and intimation flashed to assembly, and I have to rush for resque purpose within this area and provide necessary required help with the assistance of Dy Collector, Mamlatdar, NGO’s to control the alarming situation and give safety and comfort to the public.

In view of the above and avoid future diaster whether Government has any planning to control such situation in public interest.

“Fear and anxiety in the mind of the people specially senior citizens in the state of Goa. The Govt. has provided various scheme to the public and  senior citizen who is above 60 years old are given ID cards to avail various facilities like they can enroll Government welfare scheme , can avail discounted medical benefit in Pvt. hospital and free medical treatment at state own hospitals, priority for hearing dates at the legal matter, higher rates of interest in the bank, discount rate in KTC bus fare, tax benefits etc. whether Government has any planning to issue the senior citizen identity card to the needy senior citizen immediately since Government issue the senior citizen card only after 45 days or many months thereby senior citizens are denied to avail the Government welfare schemes”.