Goa Legislative Assembly

This website is designed, developed and maintained by Goa Legislature Secretariat, Government of Goa Though all efforts have been made to ensure the accuracy and currency of the content on this website, the same should not be construed as a statement of law or used for any legal purpose. In case of any ambiguity or doubts, users are advised to verify/check with the Department and to obtain appropriate professional advice.Under no circumstance will this department be liable for any expense, loss or damage including, without limitation, indirect or consequential loss or use, of data, arising out of or in connection with the use of this website. These terms and conditions shall be governed by any construed in accordance with the Indian Law. Any dispute arising under these terms and conditions shall be subject to the jurisdiction of Courts of India.The information posted on this website could include hypertext links or pointers to information d any maintained by non-Government/private organisations. Goa Legislature Secretariat is providing these links and pointers solely for your information and convenience. When you a link to an outside website, you are leaving the Goa Legislature Secretariat website and are subject to the privacy and security policies of the owners/sponsors of the outside website. Goa Legislature Secretariat, doesnot guarantee of such linked pages at all times.Goa Legislature Secretariat, cannot authorise the use of copyrighted materials contained in linked websites. Users are advised to request such authorisation from the owner of the linked website. Goa Legislature Secretariat,doesnot guarantee that linked websites comply with Indian Government Web Guidelines